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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(l) in The Information Technology (Information Security Practices and Procedures for Protected System) Rules, 2018

(l)"Service Provider" means any authorised individual(s), Government organisation, Public Sector Units(PSU), private agency, private company, partnership firm or any other body or agency providing services for the smooth and continuous functioning of the `Protected System'.