Section 59(viii) in Haryana Municipal Drainage and Sanitation Bye-laws, 1977
(viii)The receptacle for faecal matter in the case of [water seal latrine] [Substituted for the words 'service latrine' vide Notification, dated 7.4.1995.], etc. (hereinafter in these bye-laws called the "the receptacle") shall be of non-absorbent material.
