Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 316] [Entire Act]

State of West Bengal - Subsection

Section 316(3) in The West Bengal Motor Vehicles Rules, 1989

(3)Where the road is sufficiently broad for two lines of traffic, drivers shall not cross the centre line of the road unless for the purpose of passing other traffic and shall, in such cases, ascertain that they will not in doing so cause inconvenience to traffic coming from the opposite direction.