Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Bihar - Subsection Section 22(7) in The Bihar Panchayat Raj Act, 2006 (7)Upgradation of environment and prevention of its degradation(xix)Public Health and Family Welfare.-(1) Implementation of family welfare programmes and Public Health Centers;
