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[Cites 0, Cited by 0] [Section 59A] [Entire Act]

State of Chattisgarh - Subsection

Section 59A(7) in The Chhattisgarh Co-operative Societies Rules, 1962

(7)Authority competent to grant leave. - The authority competent to grant leave to the Chairman shall be the State Government and for the Members and Officers and staff of the Tribunal, the Chairman.