Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 25 in Andhra Pradesh Special Courts Act, 2016

25. Notifications under Section 3 and declarations under Section 5 to be laid.

- Every notification made under sub-section (1) of Section 3 and every declaration made under sub-section (1) of Section 5 shall be laid, as soon as may be, after they are made, before the State Legislature.