Section 104(2) in The States Reorganisation Act, 1956
(2)in section 20,--(a)the words and letter "and the Governments of Part A States" shall be omitted;(b)for the words "their accounts respectively", the words "its account" shall be substituted;(c)for the words "their exchange", the words "its exchange" shall be substituted;(d)after the words "public debt", the words "of the Union" shall be inserted;