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[Cites 0, Cited by 0] [Section 846] [Entire Act]

State of Punjab - Subsection

Section 846(6) in Punjab Jail Manual, 1996

(6)The Deputy Superintendent shall be allowed to keep two cows with their two calves or a horse in lieu of one of the cows. No other subordinate shall be permitted to keep private cattle in the jail premises. Private cattle shall on no account be kept with the jail cattle, nor shall any of the food belonging to the jail be allowed for them.