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[Cites 0, Cited by 0] [Section 27(5)] [Section 27] [Entire Act]

State of Bihar - Subsection

Section 27(5)(c) in Patna University Act, 1976

(c)A teacher appointed in accordance with the above provisions shall not be eligible for re-appointment as Dean, unless the cycle of rotation prescribed according to the Statutes is completed and there is no other teacher eligible for appointment as Dean.