Section 13(8)(B) in The Companies (Registration of Foreign Companies) Rules, 2014

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Union of India - Subsection

Section 13(8)(B) in The Companies (Registration of Foreign Companies) Rules, 2014

(B)the interim audited financial statements in respect of the period ending on a date which is less than 180 days prior to the date of opening of the issue, if the gap between the ending date of the latest audited financial statements disclosed under clause (A) and the date of the opening of the issue is more than 180 days:

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Union of India - Subsection

Section 13(8)(B) in The Companies (Registration of Foreign Companies) Rules, 2014