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[Cites 0, Cited by 12] [Section 80G(5)] [Section 80G] [Entire Act]

Union of India - Subsection

Section 80G(5)(v) in The Income Tax Act, 1961

(v)[ it renders accounts of income and expenditure to such authority and in such manner as may be prescribed, ] [ Inserted by Act 4 of 2001, Section 6 (w.r.e.f. 3.2.2001).][on or before the 30th day of June, [2004] [Substituted by Act 20 of 2002, Section 30, for " on or before the 30th day of June, 2002" (w.r.e.f. 3.2.2001).].]