Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(12)] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(12)(vii) in Tamil Nadu Shops and Establishments Act, 1947 (vii)In the case of all establishments, a person wholly or principally employed in cleaning any part of the premises;