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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Haryana - Subsection

Section 35(2)(f) in The Haryana Kisan Kalyan Pradhikaran Act, 2018

(f)the manner and term of appointment of persons, being industrious farmers or agro-industrialists of the State, to be nominated to the Council;