Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14A] [Entire Act] Bengal Presidency - Subsection Section 14A(2) in The Calcutta Suburban Police Act, 1866 (2)The strength of the forces of special Police-officers and Traffic Wardens shall be such as may be determined from time to time by the State Government.
