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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Goa - Subsection

Section 9(1)(c) in The Goa Fruit and Ornamental Plant Nurseries (Regulation) Act, 1995

(c)that he has, without reasonable cause, failed to comply with any of the terms and conditions, of the licence or any directions lawfully given by the competent authority or has contravened any of the provisions of this Act or the rules made thereunder; or