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State of Uttar Pradesh - Section

Section 17 in U.P. Zila Panchayats (Central Transferable Cadre) Rules, 1966

17. Commission to arrange names in order of merit.

- The Commission shall, as soon as the results of the competitive examination followed by interview referred to in Rule 16 are ready, announce in newspapers having circulation, the names of candidates considered suitable for appointment to the posts of Karya Adhikari and Kar Adhikari, as the case may be, arranged in order of merit, and then send a list of such candidates to the State Government along with their applications and connected papers. The Commission shall also send a copy of the table of marks to the candidates who appeared at the examination.