Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act] State of Kerala - Subsection Section 4(2)(c) in Kerala State Higher Education Council Act, 2007 (c)undertake human resources development planning for the State and plan the growth and development of higher education in accordance with such planning;