Supreme Court - Daily Orders
Up Roadways Retired Officials And ... vs State Of U.P. on 28 August, 2023
Bench: Hrishikesh Roy, Sanjay Karol
1
ITEM NO.60 COURT NO.6 SECTION III-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).894/2020
UP ROADWAYS RETIRED OFFICIALS
AND OFFICERS ASSOCIATION Appellant(s)
VERSUS
STATE OF U.P. & ANR. Respondent(s)
IA No. 141383/2023 - APPLICATION FOR PERMISSION
IA No. 119370/2023 - APPLICATION FOR SUBSTITUTION
IA No. 107360/2023 - EARLY HEARING APPLICATION
IA No. 103670/2019 - EXEMPTION FROM FILING O.T.
IA No. 50988/2019 - EXEMPTION FROM FILING O.T.
IA No. 124846/2017 - EXEMPTION FROM FILING O.T.
IA No. 1/2017 - EXEMPTION FROM FILING O.T.
IA No. 52406/2022 - EXEMPTION FROM FILING O.T.
IA No. 14877/2022 - EXEMPTION FROM FILING O.T.
IA No. 48532/2018 - I/A PRAYING FOR DE-TAGGING OF SLP NO. 6982/2017 AND
TEN OTHER SLPS
IA No. 52404/2022 - INTERVENTION/IMPLEADMENT
IA No. 14873/2022 - INTERVENTION/IMPLEADMENT)
WITH
C.A. No. 896/2020 (III-A)
( FOR ON IA 2/2016
FOR APPLICATION FOR SUBSTITUTION ON IA 43680/2020
FOR SETTING ASIDE AN ABATEMENT ON IA 43682/2020
FOR CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN. ON IA 100709/2020
IA No. 43680/2020 - APPLICATION FOR SUBSTITUTION
IA No. 100709/2020 - CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN.
IA No. 43682/2020 - SETTING ASIDE AN ABATEMENT)
C.A. No. 898/2020 (III-A)
(
FOR STAY APPLICATION ON IA 3/2016
FOR APPLICATION FOR SUBSTITUTION ON IA 43684/2020
FOR SETTING ASIDE AN ABATEMENT ON IA 43687/2020
FOR CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN. ON IA 100696/2020
IA No. 43684/2020 - APPLICATION FOR SUBSTITUTION
IA No. 100696/2020 - CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN.
IA No. 43687/2020 - SETTING ASIDE AN ABATEMENT
IA No. 3/2016 - STAY APPLICATION)
C.A. No. 910/2020 (III-A)
Signature Not Verified
IA No. 52917/2019 - EXEMPTION FROM FILING O.T.
Digitally signed by
Jayant Kumar Arora
IA No. 124885/2017 - EXEMPTION FROM FILING O.T.
Date: 2023.08.31
17:36:27 IST
Reason:
IA No. 1/2017 - EXEMPTION FROM FILING O.T.)
C.A. No. 912/2020 (III-A)
(FOR
FOR EXEMPTION FROM FILING O.T. ON IA 43875/2017
2
IA No. 43875/2017 - EXEMPTION FROM FILING O.T.)
C.A. No. 909/2020 (III-A)
IA No. 66152/2019 - EXEMPTION FROM FILING O.T.
IA No. 124887/2017 - EXEMPTION FROM FILING O.T.
IA No. 1/2017 - EXEMPTION FROM FILING O.T.)
C.A. No. 957/2020 (X)
IA No. 119693/2018 - EXEMPTION FROM FILING O.T.
IA No. 53652/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
C.A. No. 913/2020 (III-A)
IA No. 185130/2018 - EXEMPTION FROM FILING O.T.
IA No. 51021/2017 - EXEMPTION FROM FILING O.T.)
C.A. No. 958/2020 (X)
IA No. 119679/2018 - EXEMPTION FROM FILING O.T.)
C.A. No. 959-965/2020 (X)
IA No. 119689/2018 - EXEMPTION FROM FILING O.T.)
C.A. No. 915/2020 (III-A)
IA No. 119642/2018 - EXEMPTION FROM FILING O.T.
IA No. 38914/2018 - EXEMPTION FROM FILING O.T.)
C.A. No. 966/2020 (X)
IA No. 167062/2022 - APPLICATION FOR SUBSTITUTION
IA No. 167064/2022 - CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN.
IA No. 167066/2022 - EXEMPTION FROM FILING O.T.
IA No. 119647/2018 - EXEMPTION FROM FILING O.T.)
C.A. No. 914/2020 (III-A)
IA No. 119637/2018 - EXEMPTION FROM FILING O.T.
IA No. 8968/2018 - EXEMPTION FROM FILING O.T.)
C.A. No. 832/2020 (III-A)
(
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 16319/2018
FOR EXEMPTION FROM FILING O.T. ON IA 16658/2020
FOR EARLY HEARING APPLICATION ON IA 31814/2021
IA No. 31814/2021 - EARLY HEARING APPLICATION
IA No. 16319/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 16658/2020 - EXEMPTION FROM FILING O.T.)
C.A. No. 967/2020 (X)
IA No. 10708/2019 - EXEMPTION FROM FILING O.T.)
C.A. No. 897/2020 (III-A)
(FOR
FOR EXEMPTION FROM FILING O.T. ON IA 2/2015
FOR [PERMISSION TO FILE ANNEXURES] ON IA 3/2015
FOR ON IA 4/2016
FOR APPLICATION FOR SUBSTITUTION ON IA 43690/2020
FOR SETTING ASIDE AN ABATEMENT ON IA 43693/2020
FOR CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN. ON IA 100703/2020
IA No. 43690/2020 - APPLICATION FOR SUBSTITUTION
IA No. 100703/2020 - CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN.
IA No. 2/2015 - EXEMPTION FROM FILING O.T.
3
IA No. 3/2015 - PERMISSION TO FILE ANNEXURES
IA No. 43693/2020 - SETTING ASIDE AN ABATEMENT)
C.A. No. 895/2020 (III-A)
C.A. No. 899-901/2020 (III-A)
C.A. No. 905/2020 (III-A)
IA No. 130078/2017 - EXEMPTION FROM FILING O.T.
IA No. 1/2017 - EXEMPTION FROM FILING O.T.)
C.A. No. 907/2020 (III-A)
IA No. 51006/2019 - EXEMPTION FROM FILING O.T.
IA No. 125169/2017 - EXEMPTION FROM FILING O.T.
IA No. 1/2017 - EXEMPTION FROM FILING O.T.)
C.A. No. 902/2020 (III-A)
IA No. 124876/2017 - EXEMPTION FROM FILING O.T.
IA No. 1/2017 - EXEMPTION FROM FILING O.T.)
C.A. No. 903/2020 (III-A)
IA No. 49127/2019 - EXEMPTION FROM FILING O.T.
IA No. 124874/2017 - EXEMPTION FROM FILING O.T.
IA No. 1/2017 - EXEMPTION FROM FILING O.T.)
C.A. No. 911/2020 (III-A)
(
IA No. 49122/2019 - EXEMPTION FROM FILING O.T.
IA No. 130083/2017 - EXEMPTION FROM FILING O.T.
IA No. 1/2017 - EXEMPTION FROM FILING O.T.)
C.A. No. 904/2020 (III-A)
(
IA No. 139484/2017 - EXEMPTION FROM FILING O.T.
IA No. 1/2017 - EXEMPTION FROM FILING O.T.)
C.A. No. 906/2020 (III-A)
IA No. 124860/2017 - EXEMPTION FROM FILING O.T.
IA No. 1/2017 - EXEMPTION FROM FILING O.T.)
C.A. No. 908/2020 (III-A)
IA No. 130875/2017 - EXEMPTION FROM FILING O.T.
IA No. 1/2017 - EXEMPTION FROM FILING O.T.)
Diary No(s). 10240/2020 (XI)
(FOR ADMISSION and I.R. and IA No.72962/2020-CONDONATION OF DELAY IN
FILING and IA No.72963/2020-EXEMPTION FROM FILING O.T.
IA No. 72962/2020 - CONDONATION OF DELAY IN FILING
IA No. 72963/2020 - EXEMPTION FROM FILING O.T.
IA No. 124659/2020 - STAY APPLICATION)
Date : 28-08-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE HRISHIKESH ROY
HON'BLE MR. JUSTICE SANJAY KAROL
For Appellant(s) Mr. Anil Kaushik, Adv.
Mr. S.N. Pandey, Adv.
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Mr. Chander Shekhar Ashri, AOR
Mr. U.K. Uniyal, Sr. Adv.
Mr. Dinesh Kumar Garg, Adv.
Mr. Abhishek Garg, Adv.
Mr. Dhananjay Garg, AOR
Mr. Ishaan Tiwari, Adv.
Mr. Ishita Bist, Adv.
Mr. Chanakya Gupta, Adv.
Mr. R.P. Bansal, Adv.
Mr. B. K. Pal, AOR
Ms. Shefali Mitra, Adv.
Mr. Vivek Gupta, AOR
Mr. Ankur Yadav, AOR
Mr. Pramod Kumar Singh, Adv.
Mr. Vijay Pal, Adv.
Mr. Mahendra Singh, Adv.
Ms. Kajal Kumari, Adv.
Mr. Umang Tripathi, Adv.
Ms. Shruthi Srivastava, Adv.
Mr. Bikash Chandra, Adv.
Mr. Kundan Lal Gupta, Adv.
Mr. Vimal Kishore Rastogi, Adv.
Mr. Ajay Kumar Talesara, AOR
Mr. Anurag Dubey, Adv.
Mr. Rajesh Pathak, Adv.
Ms. Anjali Tiwari, Adv.
Ms. Manisha Yadav, Adv.
Mr. S. R. Setia, AOR
Mr. Bhaskar Y. Kulkarni, AOR
Ms. Garima Prashad, Sr. Adv.
Mr. Shadab Khan, Adv.
Mr. Nishit Agrawal, AOR
Ms. Kanishka Mittal, Adv.
Ms. Vanya Agrawal, Adv.
For Respondent(s)
Mr. Chander Shekhar Ashri, AOR
Mrs. D. Bharathi Reddy, AOR
Mr. Hrithik Manchanda, Adv.
Ms. Saroj Tripathi, AOR
Mr. Anil Kaushik, Adv.
Mr. S N Pandey, Adv.
Mr. Naveen Kumar Tripathi, Adv.
Mr. Abhishek Kumar Singh, Adv.
Mr. Udayan Pratap Singh, Adv.
Mr. Dhruv Surana, Adv.
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Mr. Rohit Amit Sthalekar, AOR
Ms. Garima Prashad, Sr. Adv.
Mr. Shadab Khan, Adv.
Mr. Nishit Agrawal, AOR
Ms. Kanishka Mittal, Adv.
Ms. Vanya Agrawal, Adv.
Mr. Pradeep Misra, AOR
Mr. Daleep Dhyani, Adv.
Mr. Manoj Kumar Sharma, Adv.
Mr. Suraj Singh, Adv.
Mr. Bhuwan Chandra, Adv.
Mr. Krishnam Mishra, Adv.
Mr. Rajeev Kumar Dubey, Adv.
Mr. Ashiwan Mishra, Adv.
Ms. Chandni Arora, Adv.
Mr. Kamlendra Mishra, AOR
UPON hearing the counsel the Court made the following
O R D E R
Leave was granted in these matters.
The Registry to post the matters for hearing in the month of February 2024.
Civil Appeal No. 966 of 2020 (Item No.60.11) IA Nos. 167064 & 167062 of 2022 are allowed.
(DEEPAK JOSHI) (KAMLESH RAWAT) COURT MASTER (SH) ASSISTANT REGISTRAR