Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Up Roadways Retired Officials And ... vs State Of U.P. on 28 August, 2023

Bench: Hrishikesh Roy, Sanjay Karol

                                                 1


     ITEM NO.60                     COURT NO.6                SECTION III-A

                         S U P R E M E C O U R T O F      I N D I A
                                 RECORD OF PROCEEDINGS

                                  Civil Appeal   No(s).894/2020

     UP ROADWAYS RETIRED OFFICIALS
     AND OFFICERS ASSOCIATION                                         Appellant(s)

                                           VERSUS

     STATE OF U.P.       & ANR.                                       Respondent(s)


      IA No. 141383/2023 - APPLICATION FOR PERMISSION
      IA No. 119370/2023 - APPLICATION FOR SUBSTITUTION
      IA No. 107360/2023 - EARLY HEARING APPLICATION
      IA No. 103670/2019 - EXEMPTION FROM FILING O.T.
      IA No. 50988/2019 - EXEMPTION FROM FILING O.T.
      IA No. 124846/2017 - EXEMPTION FROM FILING O.T.
      IA No. 1/2017 - EXEMPTION FROM FILING O.T.
      IA No. 52406/2022 - EXEMPTION FROM FILING O.T.
      IA No. 14877/2022 - EXEMPTION FROM FILING O.T.
      IA No. 48532/2018 - I/A PRAYING FOR DE-TAGGING OF SLP NO. 6982/2017 AND
     TEN OTHER SLPS
      IA No. 52404/2022 - INTERVENTION/IMPLEADMENT
      IA No. 14873/2022 - INTERVENTION/IMPLEADMENT)

     WITH
     C.A. No. 896/2020 (III-A)
     (           FOR                     ON        IA          2/2016
     FOR     APPLICATION      FOR    SUBSTITUTION   ON     IA    43680/2020
     FOR     SETTING     ASIDE    AN     ABATEMENT   ON    IA    43682/2020
     FOR CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN. ON IA 100709/2020
     IA No. 43680/2020 - APPLICATION FOR SUBSTITUTION
     IA No. 100709/2020 - CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN.
     IA No. 43682/2020 - SETTING ASIDE AN ABATEMENT)
       C.A. No. 898/2020 (III-A)
     (
     FOR         STAY        APPLICATION        ON      IA        3/2016
     FOR     APPLICATION      FOR    SUBSTITUTION   ON     IA    43684/2020
     FOR     SETTING     ASIDE    AN     ABATEMENT   ON    IA    43687/2020
     FOR CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN. ON IA 100696/2020
     IA No. 43684/2020 - APPLICATION FOR SUBSTITUTION
     IA No. 100696/2020 - CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN.
     IA No. 43687/2020 - SETTING ASIDE AN ABATEMENT
     IA No. 3/2016 - STAY APPLICATION)
       C.A. No. 910/2020 (III-A)
Signature Not Verified

     IA No. 52917/2019 - EXEMPTION FROM FILING O.T.
Digitally signed by
Jayant Kumar Arora

     IA No. 124885/2017 - EXEMPTION FROM FILING O.T.
Date: 2023.08.31
17:36:27 IST
Reason:
     IA No. 1/2017 - EXEMPTION FROM FILING O.T.)
      C.A. No. 912/2020 (III-A)
     (FOR
     FOR EXEMPTION FROM FILING O.T. ON IA 43875/2017
                                     2

IA No. 43875/2017 - EXEMPTION FROM FILING O.T.)
 C.A. No. 909/2020 (III-A)

IA No. 66152/2019 - EXEMPTION FROM FILING O.T.
IA No. 124887/2017 - EXEMPTION FROM FILING O.T.
IA No. 1/2017 - EXEMPTION FROM FILING O.T.)
 C.A. No. 957/2020 (X)

IA No. 119693/2018 - EXEMPTION FROM FILING O.T.
IA     No.    53652/2019     -    PERMISSION    TO       FILE     ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
 C.A. No. 913/2020 (III-A)

IA No. 185130/2018 - EXEMPTION FROM FILING O.T.
IA No. 51021/2017 - EXEMPTION FROM FILING O.T.)
 C.A. No. 958/2020 (X)

IA No. 119679/2018 - EXEMPTION FROM FILING O.T.)
 C.A. No. 959-965/2020 (X)

IA No. 119689/2018 - EXEMPTION FROM FILING O.T.)
 C.A. No. 915/2020 (III-A)

IA No. 119642/2018 - EXEMPTION FROM FILING O.T.
IA No. 38914/2018 - EXEMPTION FROM FILING O.T.)
 C.A. No. 966/2020 (X)

IA No. 167062/2022 - APPLICATION FOR SUBSTITUTION
IA No. 167064/2022 - CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN.
IA No. 167066/2022 - EXEMPTION FROM FILING O.T.
IA No. 119647/2018 - EXEMPTION FROM FILING O.T.)
 C.A. No. 914/2020 (III-A)

IA No. 119637/2018 - EXEMPTION FROM FILING O.T.
IA No. 8968/2018 - EXEMPTION FROM FILING O.T.)
  C.A. No. 832/2020 (III-A)
(
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 16319/2018
FOR     EXEMPTION    FROM    FILING    O.T.     ON   IA    16658/2020
FOR EARLY HEARING APPLICATION ON IA 31814/2021
IA No. 31814/2021 - EARLY HEARING APPLICATION
IA No. 16319/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 16658/2020 - EXEMPTION FROM FILING O.T.)
  C.A. No. 967/2020 (X)

IA No. 10708/2019 - EXEMPTION FROM FILING O.T.)
 C.A. No. 897/2020 (III-A)
(FOR
FOR     EXEMPTION     FROM      FILING     O.T.      ON      IA     2/2015
FOR        [PERMISSION    TO     FILE    ANNEXURES]     ON     IA    3/2015
FOR                          ON             IA              4/2016
FOR    APPLICATION     FOR      SUBSTITUTION     ON     IA      43690/2020
FOR    SETTING     ASIDE     AN     ABATEMENT     ON     IA     43693/2020
FOR CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN. ON IA 100703/2020
IA No. 43690/2020 - APPLICATION FOR SUBSTITUTION
IA No. 100703/2020 - CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN.
IA No. 2/2015 - EXEMPTION FROM FILING O.T.
                                       3

IA No. 3/2015 - PERMISSION TO FILE ANNEXURES
IA No. 43693/2020 - SETTING ASIDE AN ABATEMENT)
 C.A. No. 895/2020 (III-A)

 C.A. No. 899-901/2020 (III-A)

 C.A. No. 905/2020 (III-A)

IA No. 130078/2017 - EXEMPTION FROM FILING O.T.
IA No. 1/2017 - EXEMPTION FROM FILING O.T.)
 C.A. No. 907/2020 (III-A)

IA No. 51006/2019 - EXEMPTION FROM FILING O.T.
IA No. 125169/2017 - EXEMPTION FROM FILING O.T.
IA No. 1/2017 - EXEMPTION FROM FILING O.T.)
 C.A. No. 902/2020 (III-A)

IA No. 124876/2017 - EXEMPTION FROM FILING O.T.
IA No. 1/2017 - EXEMPTION FROM FILING O.T.)
 C.A. No. 903/2020 (III-A)

IA No. 49127/2019 - EXEMPTION FROM FILING O.T.
IA No. 124874/2017 - EXEMPTION FROM FILING O.T.
IA No. 1/2017 - EXEMPTION FROM FILING O.T.)
  C.A. No. 911/2020 (III-A)
(
IA No. 49122/2019 - EXEMPTION FROM FILING O.T.
IA No. 130083/2017 - EXEMPTION FROM FILING O.T.
IA No. 1/2017 - EXEMPTION FROM FILING O.T.)
  C.A. No. 904/2020 (III-A)
(

IA No. 139484/2017 - EXEMPTION FROM FILING O.T.
IA No. 1/2017 - EXEMPTION FROM FILING O.T.)
 C.A. No. 906/2020 (III-A)

IA No. 124860/2017 - EXEMPTION FROM FILING O.T.
IA No. 1/2017 - EXEMPTION FROM FILING O.T.)
 C.A. No. 908/2020 (III-A)

IA No. 130875/2017 - EXEMPTION FROM FILING O.T.
IA No. 1/2017 - EXEMPTION FROM FILING O.T.)
 Diary No(s). 10240/2020 (XI)
(FOR ADMISSION and I.R. and IA No.72962/2020-CONDONATION OF DELAY IN
FILING and IA No.72963/2020-EXEMPTION FROM FILING O.T.
IA No. 72962/2020 - CONDONATION OF DELAY IN FILING
IA No. 72963/2020 - EXEMPTION FROM FILING O.T.
IA No. 124659/2020 - STAY APPLICATION)

Date : 28-08-2023 These matters were called on for hearing today.

CORAM :
                   HON'BLE MR. JUSTICE HRISHIKESH ROY
                   HON'BLE MR. JUSTICE SANJAY KAROL

For Appellant(s)     Mr. Anil Kaushik, Adv.
                     Mr. S.N. Pandey, Adv.
                                     4

                    Mr. Chander Shekhar Ashri, AOR

                    Mr. U.K. Uniyal, Sr. Adv.
                    Mr. Dinesh Kumar Garg, Adv.
                    Mr. Abhishek Garg, Adv.
                    Mr. Dhananjay Garg, AOR
                    Mr. Ishaan Tiwari, Adv.
                    Mr. Ishita Bist, Adv.
                    Mr. Chanakya Gupta, Adv.
                    Mr. R.P. Bansal, Adv.

                    Mr. B. K. Pal, AOR
                    Ms. Shefali Mitra, Adv.

                    Mr. Vivek Gupta, AOR

                    Mr. Ankur Yadav, AOR

                    Mr. Pramod Kumar Singh, Adv.
                    Mr. Vijay Pal, Adv.
                    Mr. Mahendra Singh, Adv.
                    Ms. Kajal Kumari, Adv.
                    Mr. Umang Tripathi, Adv.
                    Ms. Shruthi Srivastava, Adv.
                    Mr. Bikash Chandra, Adv.
                    Mr. Kundan Lal Gupta, Adv.
                    Mr. Vimal Kishore Rastogi, Adv.
                    Mr. Ajay Kumar Talesara, AOR

                    Mr. Anurag Dubey, Adv.
                    Mr. Rajesh Pathak, Adv.
                    Ms. Anjali Tiwari, Adv.
                    Ms. Manisha Yadav, Adv.
                    Mr. S. R. Setia, AOR

                    Mr. Bhaskar Y. Kulkarni, AOR

                    Ms. Garima Prashad, Sr. Adv.
                    Mr. Shadab Khan, Adv.
                    Mr. Nishit Agrawal, AOR
                    Ms. Kanishka Mittal, Adv.
                    Ms. Vanya Agrawal, Adv.

For Respondent(s)
                    Mr. Chander Shekhar Ashri, AOR

                    Mrs. D. Bharathi Reddy, AOR
                    Mr. Hrithik Manchanda, Adv.

                    Ms. Saroj Tripathi, AOR
                    Mr. Anil Kaushik, Adv.
                    Mr. S N Pandey, Adv.
                    Mr. Naveen Kumar Tripathi, Adv.
                    Mr. Abhishek Kumar Singh, Adv.
                    Mr. Udayan Pratap Singh, Adv.

                    Mr. Dhruv Surana, Adv.
                                          5

                      Mr. Rohit Amit Sthalekar, AOR

                      Ms. Garima Prashad, Sr. Adv.
                      Mr. Shadab Khan, Adv.
                      Mr. Nishit Agrawal, AOR
                      Ms. Kanishka Mittal, Adv.
                      Ms. Vanya Agrawal, Adv.

                      Mr. Pradeep Misra, AOR
                      Mr. Daleep Dhyani, Adv.
                      Mr. Manoj Kumar Sharma, Adv.
                      Mr. Suraj Singh, Adv.
                      Mr. Bhuwan Chandra, Adv.

                      Mr. Krishnam Mishra, Adv.
                      Mr. Rajeev Kumar Dubey, Adv.
                      Mr. Ashiwan Mishra, Adv.
                      Ms. Chandni Arora, Adv.
                      Mr. Kamlendra Mishra, AOR


           UPON hearing the counsel the Court made the following

                                  O R D E R

Leave was granted in these matters.

The Registry to post the matters for hearing in the month of February 2024.

Civil Appeal No. 966 of 2020 (Item No.60.11) IA Nos. 167064 & 167062 of 2022 are allowed.

(DEEPAK JOSHI) (KAMLESH RAWAT) COURT MASTER (SH) ASSISTANT REGISTRAR