Delhi High Court - Orders
Devas Employees Mauritius Pvt. Ltd vs Antrix Corporation Limited & Ors on 12 December, 2022
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~56
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 289/2022 & CAV 321/2022, CAV 322/2022, CM
APPLs. 44209/2022, 44211/2022
DEVAS EMPLOYEES MAURITIUS PVT. LTD ..... Appellant
Through: Mr. Suhail Dutt, Sr. Advocate with
Ms. Anuradha Dutt, Mr. Lynn
Pereira, Ms. Ekta Kapil, Ms. Priyanka
M. P., Mr. Chaitanya Kaushik, Mr.
Amber Bhushan, Ms. Shivangi Sud,
Mr. Azhar Alam, Mr. Sankalp
Goswami, Ms. Srishti Prakash,
Advocates
versus
ANTRIX CORPORATION LIMITED & ORS ...... Respondents
Through: Mr. N. Venkataraman, ASG and
Mr.Chetan Sharma, ASG with Mr. V.
Chandrashekara Bharathi, Mr. Ajay
Bhargava, Mr. Arvind Ray, Mr.
Karan Gupta, Mr. S. Ram Narayan,
Mr. Rahul Vijay Kumar, Mr. Aman,
Advocates with Mr. Chinmoy Roy,
Legal Officer
Mr. Aubert Sebastian, Ms. Angelika
Awasthi, Advocates for R-2
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 12.12.2022 List on 13.12.2022.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J DECEMBER 12, 2022/hsk Signature Not Verified Digitally Signed By:HARIOM SINGH KIRMOLIYA Signing Date:14.12.2022 16:33:11