Calcutta High Court
Oravel Stays Pvt. Ltd vs Purbanchal Budget Hotel And Guest House ... on 5 February, 2020
Author: Debangsu Basak
Bench: Debangsu Basak
OD - 4
ORDER SHEET
GA 2378 of 2019
With
CS 231 of 2019
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
ORAVEL STAYS PVT. LTD.
Versus
PURBANCHAL BUDGET HOTEL AND GUEST HOUSE ASSOCIATION
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date : 5th February, 2020.
For Petitioner : Mr. A. Banerjee, Adv.
Mr. A. K. Mukherjee, Adv.
Ms. A. Saha, Adv.
Mr. S. Prasad, Adv.
The Court : Service is yet to be completed. The subsisting interim order will continue till March 31, 2020 or until further order which ever is earlier.
List the application under the same heading in the monthly list of March, 2020.
(DEBANGSU BASAK, J.) S.De