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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Chattisgarh - Subsection

Section 60(2) in The Chhattisgarh Motor Vehicles Rules, 1994

(2)On receipt of this intimation under sub-rule (1), the Secretary, State Transport Authority shall inform all the Registering Authorities the details of the stolen vehicle in Form C.G.M.V.R.-36 (MVTR).