Section 18(2)(f) in The Pension Fund Regulatory and Development Authority (Central Recordkeeping Agency) Regulations, 2015
(f)provide a periodic Management Information System and information as called for to the Authority, the National Pension System Trust and the Ministry of Finance and to any specified department of the Central Government. Also provide information to State Governments Management Information System and other information as per the terms and conditions of the agreement between it and the State Governments;