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Delhi High Court - Orders

Mount Abu Public School And Anr vs Sh. Mange Ram on 26 November, 2025

                          $~30
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 9109/2018
                                    MOUNT ABU PUBLIC SCHOOL AND ANR.                                                        .....Petitioners
                                                                  Through:            Ms. Deeksha Khandelwal, Adv.

                                                                  versus

                                    SH. MANGE RAM                                                                          .....Respondent
                                                 Through:

                                    CORAM:
                                    HON'BLE MR. JUSTICE AVNEESH JHINGAN
                                                      ORDER

% 26.11.2025

1. This matter is being taken up today on account of public holiday declared on 25.11.2025 on the occasion of 350 th anniversary of 'Guru Teg Bahadur's Martyrdom Day'.

2. On request of learned counsel for the petitioner, put up on 25.03.2026.

AVNEESH JHINGAN, J NOVEMBER 26, 2025/Pa This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/11/2025 at 22:10:25