Delhi High Court - Orders
Mount Abu Public School And Anr vs Sh. Mange Ram on 26 November, 2025
$~30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9109/2018
MOUNT ABU PUBLIC SCHOOL AND ANR. .....Petitioners
Through: Ms. Deeksha Khandelwal, Adv.
versus
SH. MANGE RAM .....Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE AVNEESH JHINGAN
ORDER
% 26.11.2025
1. This matter is being taken up today on account of public holiday declared on 25.11.2025 on the occasion of 350 th anniversary of 'Guru Teg Bahadur's Martyrdom Day'.
2. On request of learned counsel for the petitioner, put up on 25.03.2026.
AVNEESH JHINGAN, J NOVEMBER 26, 2025/Pa This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/11/2025 at 22:10:25