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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Himachal Pradesh - Subsection

Section 39(2)(a) in The Himachal Pradesh National Law University Act, 2016

(a)all contributions or grants made by the Government, the Central Government, the Bar Council of India, the Bar Council of Himachal Pradesh or the University Grants Commission;