Jammu & Kashmir High Court - Srinagar Bench
Robkar vs Dr. Mushtaq Ahmad Shah on 28 April, 2023
Author: Moksha Khajuria Kazmi
Bench: Moksha Khajuria Kazmi
S. No. 16
Regular list
IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
CPC 1/2010 in[CRREF 4/2007], CM(767/2023)
ROBKAR ...Petitioner(s)
Through:
Vs
DR. MUSHTAQ AHMAD SHAH ...Respondent(s)
Through: Mr. R. A. Bhat, Adv.
CORAM:
HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
ORDER
28.04.2023 Respondent Dr. Mushtaq Ahmad Shah present in person. Pleadings are complete. List for consideration on 12.05.2023.
(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 28.04.2023 AAMIR