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Gujarat High Court

Minor Henil Kinjal Patel & vs Kinjal Dashrathbhai Patel on 26 August, 2016

Author: S.H.Vora

Bench: S.H.Vora

                     C/SCA/14281/2016                                             ORDER




                     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                        SPECIAL CIVIL APPLICATION NO. 14281 of 2016

         ==========================================================
                         MINOR HENIL KINJAL PATEL & 1....Petitioner(s)
                                          Versus
                         KINJAL DASHRATHBHAI PATEL....Respondent(s)
         ==========================================================
         Appearance:
         MS TEJAL A VASHI, ADVOCATE for the Petitioner(s) No. 1 - 2
         ==========================================================

          CORAM: HONOURABLE MR.JUSTICE S.H.VORA

                                        Date : 26/08/2016


                                         ORAL ORDER

Learned advocate Mr. Jal S. Unwala appearing with learned advocate Ms. Tejal Vashi for the petitioners seeks permission to withdraw present petition with a liberty to file appropriate application in the pending suit before the learned trial Court. Permission granted. The petition stands disposed of as withdrawn with above liberty.

(S.H.VORA, J.) shekhar Page 1 of 1 HC-NIC Page 1 of 1 Created On Sun Aug 28 08:07:21 IST 2016