Gujarat High Court
Minor Henil Kinjal Patel & vs Kinjal Dashrathbhai Patel on 26 August, 2016
Author: S.H.Vora
Bench: S.H.Vora
C/SCA/14281/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 14281 of 2016
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MINOR HENIL KINJAL PATEL & 1....Petitioner(s)
Versus
KINJAL DASHRATHBHAI PATEL....Respondent(s)
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Appearance:
MS TEJAL A VASHI, ADVOCATE for the Petitioner(s) No. 1 - 2
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CORAM: HONOURABLE MR.JUSTICE S.H.VORA
Date : 26/08/2016
ORAL ORDER
Learned advocate Mr. Jal S. Unwala appearing with learned advocate Ms. Tejal Vashi for the petitioners seeks permission to withdraw present petition with a liberty to file appropriate application in the pending suit before the learned trial Court. Permission granted. The petition stands disposed of as withdrawn with above liberty.
(S.H.VORA, J.) shekhar Page 1 of 1 HC-NIC Page 1 of 1 Created On Sun Aug 28 08:07:21 IST 2016