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State of Jharkhand - Section

Section 756 in Bihar Education Code, 1961

756. Building and Location.

- A separate room should be provided within the school premises, preferably in a remote corner. This should be used exclusively for guidance work and called 'Guidance Room'. The room should be furnished with an almirah for keeping the test materials, the cumulative records of pupils, and other materials to which there should be no free access. In addition, the room should have small table with drawers, at least two chairs, and a book-shelf. The room should not be crammed with other articles to give the impression of a store room. Where it is not possible to find a room in the school building, ways and means should be found to construct at least a 10' x 10' room. Pending the construction, a corner in a hall or verandah which is out of the way and generally not frequented by visitors or passers-by may be partitioned out and used as the 'Guidance Room'.