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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(1)(w) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(w)to recommend text books and to publish syllabi of prescribed course of study in schools and institutions established, maintained, managed or affiliated by the Institute;