Section 55(1) in The Shree Somnath Sanskrit University Act, 2005
(1)The rights conferred on a college by affiliation or an institution by recognition may be withdrawn, modified or suspended, if such college has failed to carry out any of the provisions of Section 50, or as the case may be the recognised institution has failed to observe any of the conditions of its recognition under Section 51 is conducted in a manner which is prejudicial to the interests of education.
