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State of Madhya Pradesh - Section

Section 17 in The M.P. Zila Panchayats (Accounts) Rules, 1999

17. Dual control of cash.

- The cash of the Zila Panchayat shall be kept in the safe custody under double lock arrangement. Key of one lock shall be with Cashier and the key of other lock shall be kept with some other person authorised by the Chief Executive Officer. The cash box shall be opened in the presence of both the custodians of the key. The second set of keys shall be deposited with the treasury.