Supreme Court - Daily Orders
Saroj Bhardwaj vs Addl. Civil Judge, Bulandshahar . on 19 January, 2017
Author: Pinaki Chandra Ghose
Bench: Pinaki Chandra Ghose
ITEM NO.3 COURT NO.6 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 1/2016 in R.P.(C) No. 709/2002 In C.A. No. 844/1984
SAROJ BHARDWAJ & ANR. Petitioner(s)
VERSUS
ADDL. CIVIL JUDGE, BULANDSHAHAR & ORS. Respondent(s)
(For deletion of the name of petitioner and office report)
Date : 19/01/2017 This application was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
[IN CHAMBERS]
For Petitioner(s) Mrs. Sureshta Bagga,Adv. (Not present)
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
None appears.
The matter is adjourned.
(JYOTI GUPTA) (SAROJ KUMARI GAUR) SR. P.A. COURT MASTER Signature Not Verified Digitally signed by JYOTI GUPTA Date: 2017.01.23 17:24:06 IST Reason: