Section 12(2)(a) in Tamil Nadu Fishermen and Labourers Engaged in Fishing and Other Allied Activities (Social Security and Welfare) Act, 2007

[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

(a)is or has become subject to any of the disqualifications mentioned in sub-section (1); or

Legal Document View