Rajasthan High Court - Jaipur
Smt Vimla Devi vs Smt Gajra Kanwar & Ors on 2 May, 2016
Author: Prakash Gupta
Bench: Prakash Gupta
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JAIPUR BENCH, JAIPUR ORDER S.B. Civil Misc. Stay Application No.123/2009 in S.B. Civil First Appeal No.29/2009 Date of Order: 2.5.2016 HON'BLE MR. JUSTICE PRAKASH GUPTA Mr. S.N. Shah, for the appellant/s. Mr. J.P. Sharma, for the respondent/s.
Learned counsel for the appellant Shri S.N. Shah at this stage does not want to press the application bearing inward No. (123/2009) for stay. Hence, the application is dismissed as not pressed. List this appeal for final disposal on 19/7/2016, as prayed for. (PRAKASH GUPTA), J.
A.Sharma/3 All corrections made in the judgment/order have been incorporated in the judgment/order being e-mailed: (Anil Sharma) Jr.P.A