Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Rajasthan High Court - Jaipur

Smt Vimla Devi vs Smt Gajra Kanwar & Ors on 2 May, 2016

Author: Prakash Gupta

Bench: Prakash Gupta

    

 
 
 

 IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN 
				AT JAIPUR BENCH, JAIPUR
ORDER
S.B. Civil Misc. Stay Application No.123/2009
in
S.B. Civil First Appeal No.29/2009
Date of Order: 							2.5.2016
			HON'BLE MR. JUSTICE PRAKASH GUPTA

Mr. S.N. Shah, for the appellant/s.
Mr. J.P. Sharma, for the respondent/s.

Learned counsel for the appellant Shri S.N. Shah at this stage does not want to press the application bearing inward No. (123/2009) for stay. Hence, the application is dismissed as not pressed. List this appeal for final disposal on 19/7/2016, as prayed for. (PRAKASH GUPTA), J.

A.Sharma/3 All corrections made in the judgment/order have been incorporated in the judgment/order being e-mailed: (Anil Sharma) Jr.P.A