Andhra Pradesh High Court - Amravati
Kothapalli Sk. Khursheeda Begum, Sowdi ... vs S.H.O., W.P.S., Nellore Dist. Ano on 21 November, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
Main Case: Criminal Petition No. 16034 of 2014
PROCEEDING SHEET
Sl. OFFICE
DATE ORDER
No. NOTE
DUPPALA VENKATA RAMANA, J
04. 21.11.2022
None were appeared on behalf of the
petitioners and respondent No.2
List the matter after three weeks. In the meantime, learned Assistant Public Prosecutor is directed to ascertain the status of CC No.623 of 2012 on the file of the court of V Additional Chief Metropolitan Magistrate, Nellore.
_______________________________ DUPPALA VENKATA RAMANA, J Mjl/*