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Himachal Pradesh High Court

Baldev Singh & Ors. vs . Bishan Swaroop on 18 May, 2023

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Baldev Singh & Ors. Vs. Bishan Swaroop .

RSA No.387 of 2014 18.05.2023. Present: Mr. Dinesh Bhanot, Advocate, for the appellants.

Mr. Sanjeev Kuthiala, Senior Advocate, with Ms. Anita, Advocate, for the respondent.

CMP No.5495 of 2023 rFor the reasons stated therein the application is allowed and to stand disposed of accordingly.

RSA No.387 of 2014 List for hearing in the month of November, 2023.

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Jyotsna Rewal Dua Judge May 18, 2023 (CS) ::: Downloaded on - 18/05/2023 20:34:52 :::CIS