Section 11(1)(d) in The Atomic Energy Act, 1962

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Union of India - Subsection

Section 11(1)(d) in The Atomic Energy Act, 1962

(d)any plant which is designed or adapted for the mining or processing of any minerals referred to in clause (b) or substances obtained therefrom or for the production or use of any prescribed substance or a radioactive substance or for the production, use or disposal of such articles as are or are likely to be required for or in connection with the production, use or disposal of atomic energy or for research into matters connected therewith.

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Union of India - Subsection

Section 11(1)(d) in The Atomic Energy Act, 1962