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[Cites 0, Cited by 0] [Section 25(6)] [Section 25] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 25(6)(c) in Securities And Exchange Board Of India (Substantial Acquisition Of Shares And Takeovers)Regulations, 1997

(c)increasing the value of the escrow account as provided under sub-regulation (9) of regulation 28.