Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 62(6)] [Section 62] [Entire Act]

State of Jharkhand - Subsection

Section 62(6)(xvi) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(xvi)Maintain contact with the children after their release and extend help and guidance to them;