Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 131(1)] [Section 131] [Entire Act] State of Punjab - Subsection Section 131(1)(i) in The Punjab State Election Commission Act, 1994 (i)the rent payable in respect of the premises or if no rent is so payable, the rent payable for similar premises in the locality; and