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Supreme Court - Daily Orders

Commissioner Of Customs Nhava Sheva I vs Malu Electrodes Pvt. Ltd. on 22 September, 2023

Bench: Abhay S. Oka, Pankaj Mithal

     ITEM NO.58                              COURT NO.11                SECTION XVII-A

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     CIVIL APPEAL Diary No(s). 47932/2018

     (Arising out of impugned final judgment and order dated 22-03-2018
     in APP No. 87486/2015 passed by the Custom Excise Service Tax
     Apellate Tribunal, West Zonal Bench at Mumbai)

     COMMISSIONER OF CUSTOMS NHAVA SHEVA I                              Appellant(s)

                                                    VERSUS

     MALU ELECTRODES PVT. LTD.                                          Respondent(s)

     (I.R. and IA No.40185/2019-CONDONATION OF DELAY IN FILING and IA
     No.40188/2019-STAY APPLICATION and IA No.40186/2019-CONDONATION OF
     DELAY IN REFILING)

     Date : 22-09-2023 This appeal was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ABHAY S. OKA
                             HON'BLE MR. JUSTICE PANKAJ MITHAL

     For Appellant(s)
                                       Ms. Nisha Bagchi, Adv.
                                       Mr. Mukesh Kumar Maroria, AOR
                                       Mr. Sanjay Kumar Visen, Adv.
                                       Mr. Nachiketa Joshi, Adv.
                                       Mr. Samarvir Singh, Adv.

     For Respondent(s)
                                       Mr. Vikram Nankani, Sr. Adv.
                                       Mr. Parthiv K. Goswami, Sr. Adv.
                                       Ms. Diksha Rai, AOR
                                       Mr. Ankit Agarwal, Adv.
                                       Ms. Atiga Singh, Adv.
                                       Mr. Arijit Singh, Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List on 21st November, 2023.

Signature Not Verified

Digitally signed by
Anita Malhotra
Date: 2023.09.23
12:48:53 IST
Reason:                  (ANITA MALHOTRA)                           (AVGV RAMU)
                            AR-CUM-PS                              COURT MASTER