Supreme Court - Daily Orders
Commissioner Of Customs Nhava Sheva I vs Malu Electrodes Pvt. Ltd. on 22 September, 2023
Bench: Abhay S. Oka, Pankaj Mithal
ITEM NO.58 COURT NO.11 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 47932/2018
(Arising out of impugned final judgment and order dated 22-03-2018
in APP No. 87486/2015 passed by the Custom Excise Service Tax
Apellate Tribunal, West Zonal Bench at Mumbai)
COMMISSIONER OF CUSTOMS NHAVA SHEVA I Appellant(s)
VERSUS
MALU ELECTRODES PVT. LTD. Respondent(s)
(I.R. and IA No.40185/2019-CONDONATION OF DELAY IN FILING and IA
No.40188/2019-STAY APPLICATION and IA No.40186/2019-CONDONATION OF
DELAY IN REFILING)
Date : 22-09-2023 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Appellant(s)
Ms. Nisha Bagchi, Adv.
Mr. Mukesh Kumar Maroria, AOR
Mr. Sanjay Kumar Visen, Adv.
Mr. Nachiketa Joshi, Adv.
Mr. Samarvir Singh, Adv.
For Respondent(s)
Mr. Vikram Nankani, Sr. Adv.
Mr. Parthiv K. Goswami, Sr. Adv.
Ms. Diksha Rai, AOR
Mr. Ankit Agarwal, Adv.
Ms. Atiga Singh, Adv.
Mr. Arijit Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 21st November, 2023.
Signature Not Verified Digitally signed by Anita Malhotra Date: 2023.09.23 12:48:53 IST Reason: (ANITA MALHOTRA) (AVGV RAMU) AR-CUM-PS COURT MASTER