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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(xviii) in Rajasthan Cinemas (Regulation) Rules, 1959

(xviii)"Special cinematograph exhibition" means a cinematograph exhibition on a specified occasion or occasions at a place not ordinarily used for such purpose;