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State of Odisha - Section

Section 11 in Orissa Revised Scales of Pay Rules, 2008

11. Fixation of pay in the revised pay structure subsequent to the 1st day of January, 2006.

- Where a Government servant continues to draw his basic pay in the existing scale and is brought over to revised pay structure from the date later than the 1st day of January, 2006, his pay from the later date in the revised pay structure subject to the provisions of Rule 5, shall be fixed in the manner as indicated in Rule 7 taking the pre-revised basic pay as on that date.