Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 197] [Entire Act] State of Goa - Subsection Section 197(4) in Goa Prisons Rules, 2006 (4)Custody of keys of Treasure chests. - The keys of the treasure chests in the Jail Office shall at all time be in the possession of the Superintendent or any other Jail officials who have been empowered by the Inspector General in that behalf.
