Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82] [Entire Act] State of Uttar Pradesh - Subsection Section 82(b) in The U.P. Minor Minerals (Concession) Rules, 1963 (b)in the case of a private company as defined in the companies Act, 2013 only if all the members of the company are citizens of India;
