Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27] [Entire Act]

Bengal Presidency - Subsection

Section 27(a) in Cess Act, 1880

(a)in any case determine the annual value of the land comprised therein to be in a permanently-settled estate or tenure a sum not exceeding three times,