Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Tamilnadu - Section Section 5 in Tamil Nadu Prohibition of Smoking and Spitting Act, 2002 5. Prohibition of smoking and spitting in public service vehicle. - Subject to the provisions of the Motor Vehicles Act, 1988 ( Central Act 59 of 1988). No person shall smoke or spit in any public service vehicle.
