Delhi High Court - Orders
Rxprism Health Systems Private Limited ... vs Canva Pty Ltd & Ors on 7 April, 2022
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
Signature Not Verified
Digitally Signed By:Devanshu
Signing Date:09.04.2022
15:24:47
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 573/2021&I.As. 5445/2022, 5446/2022
RXPRISM HEALTH SYSTEMS PRIVATE LIMITED
& ANR. ..... Plaintiffs
Through: Mr. SanyamKhetarpal & Mr. Nitesh
Goyal, Advocates. (M:9873674225)
versus
CANVA PTY LTD & ORS. ..... Defendants
Through: Ms. Sneha Jain, Ms. Garima Sahney,
Dr. Victor Vaibhav Tandon, Ms.
Bhamini Shenoy, Ms. Shruti Jain, Ms.
Asavari Jain & Mr. Sidharth Chopra,
Advocates. (M:9582085884)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 07.04.2022
1. This hearing has been done through hybrid mode. I.A. 5445/2022 & I.A. 5446/2022
2. These are applications filed by Defendants seeking rejection of the new averments and evidence/screenshots introduced by the Plaintiffs in rejoinder or in the alternative, seeking an opportunity to file sur-rejoinder, and exemption from filing duly executed/affirmed original notarized affidavits.
3. In view of the order dated 31stMarch, 2022 passed by this Court, no orders are required to be passed in these two applications.
4. I.A. 5445/2022 & I.A. 5446/2022 are disposed of as infructuous. CS(COMM)-573/2021
5. List on 18th April, 2022 before the Joint Registrar, the date already fixed.
Signature Not Verified Digitally Signed By:Devanshu Signing Date:09.04.2022 15:24:476. List on 10th May, 2022 before the Court, the date already fixed.
PRATHIBA M. SINGH, J.
APRIL 7, 2022 dj/sk