Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act] State of Jharkhand - Subsection Section 13(1)(a) in Jharkhand Right of Children to Free and Compulsory Education Rules, 2011 (a)Issue a notice to the school specifying the violations of the Condition of grant of recognition and seek its explanation within one month;