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State of Uttar Pradesh - Section

Section 17 in The U.P. Industries Department Class IV Service Rules, 1974

17. Seniority.

- Seniority in various categories of posts shall be determined by the date of the order of appointment in a substantive vacancy :Provided that if two or more candidates are appointed on the same date, their seniority inter se shall be determined according to the order in which their names appear in the order of appointment.