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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Odisha - Subsection

Section 36(1)(b) in The General Provident Fund (Orissa) Rules, 1938

(b)has acquired a family in cases where the subscriber has made no nomination in favour of a member of his family [under the proviso to Sub-rule (1) of Rule 8.] [Substituted vide F. D. No. 1202-F./10.3.1942.]